Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Uttar Pradesh - Subsection

Section 53(2) in U.P. Security Prisoners Rules, 1972

(2)Pencils, pens and ink, in addition to those admissible under Rule 37 as well as exercise-books may be allowed to prisoners preparing for an examination to the extent considered necessary by the Superintendent.