Bombay High Court
New Arihant Gas Agencies Through Its ... vs The Union Of India And Others on 27 November, 2019
Bench: Prasanna B. Varale, Anil S. Kilor
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
BENCH AT AURANGABAD
WRIT PETITION NO.8423 OF 2019
Ramai Gas Service through
its Proprietor ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
- WITH -
WRIT PETITION NO.8911 OF 2019
Shree Ganesh Gas Agency through its
Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent -State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.8928 OF 2019
Mahavir Gas Agency through its
Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr K.N. Lokhande, A.G.P. for respondent - State
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
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WRIT PETITION NO.9138 OF 2019
Jadhav Gas Agency through its
Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9151 OF 2019
Pramod Gas and General Agency
through its Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent - State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
Mr A.T. Kanawade, Advocate for respondent no.
WRIT PETITION NO.9156 OF 2019
Manoj Gas Agency through its
Proprietor ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent - State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
Mr V.G. Sakolkar, Advocate for respondent no.4
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WRIT PETITION NO.9217 OF 2019
Ganga Gas Service, through its
Proprietor ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9304 OF 2019
Pradeep Agencies through its
Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9342 OF 2019
Om Gas Agency through its
Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9352 OF 2019
Anand Gas Service through
Anant Shankarrao Jagatkar ..Petitioner
Versus
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The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9363 OF 2019
Neeraj Gas Service through
Proprietor ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
Mr A.T. Kanawade, Advocate for respondents no.4 and 5
WRIT PETITION NO.9382 OF 2019
Omkar Gas Service through its
Proprietor ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9387 OF 2019
Yogayog Gas Agency through
Govind Sampatrao Garad ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
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respondents no.2 and 3
WRIT PETITION NO.9456 OF 2019
Shrirampur Gas Company through
its Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9471 OF 2019
Tejas Gas Services, through
its Proprietor ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9480 OF 2019
Vaidyanath Gas Distributor
through its Proprietor ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9492 OF 2019
S.B. Divekar and Sons
through its Partner ..Petitioner
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Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9506 OF 2019
Kopargaon Gas Agency through
its Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO. 9542 OF 2019
M/s Maruti Gas Services, through
its authorized signatory ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9554 OF 2019
M/s Mangesh Gas Service through
authorized Signatory ..Petitioner
Versus
The Union of India and anr. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
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Mr S.D. Kulkarni and Mr S.S. Kulkarni, Advocates for respondent no.2
WRIT PETITION NO.9565 OF 2019
Shruti Gramin HP Gas Vitarak
through its Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9583 OF 2019
M/s Rekha Gas Agency through
its Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr S.D. Kulkarni and Mr S.S. Kulkarni, Advocates for respondent no.2
WRIT PETITION NO.9605 OF 2019
M/s Harshil Gas through its
Proprietor ..Petitioner
Versus
The Union of India and anr. ..Respondents
Mr S.S. Gangakhedkar, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr S.D. Kulkarni and Mr S.S. Kulkarni, Advocates for respondent no.2
WRIT PETITION NO.9618 OF 2019
M/s Amber Gas Agency through
its authorized Signatory ..Petitioner
Versus
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The Union of India and anr. ..Respondents
Mr S.S. Gangakhedkar, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr S.D. Kulkarni and Mr S.S. Kulkarni, Advocates for respondent no.2
WRIT PETITION NO.9623 OF 2019
M/s Bhushan Gas through its
Partner ..Petitioner
Versus
The Union of India and anr. ..Respondents
Mr S.S. Gangakhedkar, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr S.D. Kulkarni and Mr S.S. Kulkarni, Advocates for respondent no.2
WRIT PETITION NO.9637 OF 2019
Pachora Gas Company through
Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9656 OF 2019
Dilip Gas Agency through its
Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
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WRIT PETITION NO.9676 OF 2019
Vaijapur Gas Agency through
its Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.9839 OF 2019
M/s Venkatesh Gas Services
through its Partner .. Petitioner
Versus
The Union of India and ors. ..Respondents
Mr P.V. Barde, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr S.D. Kulkarni and Mr S.S. Kulkarni, Advocate for respondent no.2
WRIT PETITION NO.10191 OF 2019
Shri Swami Samarth Gas Services
through its Partner ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.10192 OF 2019
Nandurbar Gas Company
through its Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
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Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
WRIT PETITION NO.10999 OF 2019
Sanika Indane through its
Proprietor ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.11297 OF 2019
Sant Eknath Gas Services
through its Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.11303 OF 2019
Gangasagar Gas Agency through
its Proprietor ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.11324 OF 2019
Surya Indane through its
Partner ..Petitioner
Versus
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The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.11552 OF 2019
Sunder Indane through its
Proprietor ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.11555 OF 2019
New Arihant Gas Agencies
through its Proprietor ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.11589 OF 2019
Amit Gas Agency through its
Proprietor ..Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
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WRIT PETITION NO.11753 OF 2019
Balaji Gas Agency through
its Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.12166 OF 2019
M/s Trikuta Indane Gramin
Vitarak Dawarwadi, through
its Partner .. Petitioner
Versus
The Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.3
WRIT PETITION NO.14056 OF 2019
Subhash Indane through its
Proprietor ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
WRIT PETITION NO.14057 OF 2019
Ratnamala Indane through its
Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
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Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
- AND -
WRIT PETITION NO.14058 OF 2019
Saurabh Gas Agency through
Partner ..Petitioner
Versus
Union of India and ors. ..Respondents
Mr S.V. Dixit, Advocate for petitioner
Mr S.B. Deshpande, A.S.G. for respondent no.1
Mr K.N. Lokhande, A.G.P. for respondent-State
Mr Rajat Padodi, Advocate h/f Mr A.P. Bhandari, Advocate for
respondents no.2 and 3
CORAM : PRASANNA B. VARALE AND
ANIL S. KILOR, JJ.
DATE : 27.11.2019
ORAL ORDER :
By consent, stand over to 18th December 2019. Interim relief, if any to continue till then.
( ANIL S. KILOR, J.) ( PRASANNA B. VARALE, J.) vvr ::: Uploaded on - 29/11/2019 ::: Downloaded on - 29/11/2019 22:58:58 :::