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[Cites 0, Cited by 0] [Section 132(1)] [Section 132] [Entire Act]

State of Sikkim - Subsection

Section 132(1)(h) in Sikkim Urban and Regional Planning and Development Act, 1998

(h)The manner in which order under sub-section (2) of section 45 shall be communicated to the applicant under sub-section (5) of section 45;