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Himachal Pradesh High Court

Secretary, Hppwd & Others vs . Raj Kumar & Others on 13 July, 2023

Author: Virender Singh

Bench: Virender Singh

Secretary, HPPWD & Others Vs. Raj Kumar & Others .

CMP(M) No.652 of 2023.

13.07.2023 Present: Mr. H.S. Rawat, Additional Advocate General for the applicants.

Notices could not be issued to the respondents, as necessary steps were not taken.

r to Let needful be done within a period of seven days. Thereafter, notices be issued to the respondents for 21st September, 2023.

(Virender Singh) Judge July 13, 2023(ps) ::: Downloaded on - 13/07/2023 20:39:19 :::CIS