Himachal Pradesh High Court
Secretary, Hppwd & Others vs . Raj Kumar & Others on 13 July, 2023
Author: Virender Singh
Bench: Virender Singh
Secretary, HPPWD & Others Vs. Raj Kumar & Others .
CMP(M) No.652 of 2023.
13.07.2023 Present: Mr. H.S. Rawat, Additional Advocate General for the applicants.
Notices could not be issued to the respondents, as necessary steps were not taken.
r to Let needful be done within a period of seven days. Thereafter, notices be issued to the respondents for 21st September, 2023.
(Virender Singh) Judge July 13, 2023(ps) ::: Downloaded on - 13/07/2023 20:39:19 :::CIS