Gauhati High Court
Smt. Runu Hazarika vs The State Of Assam And 2 Ors on 1 August, 2025
Page No.# 1/2
GAHC010199992023
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5246/2023
SMT. RUNU HAZARIKA
D/O BONGSHIDHAR HAZARIKA, PRINCIPAL, ITC MY FAIR LADY
TRAINING CENTRE 15, SATYANATH BORA LANE, DIGHALIPUKHURI,
GUWAHATI, DIST- KAMRUP (M), ASSAM, PIN-781001
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT
OF ASSAM, DEPARTMENT OF LABOUR AND EMPLOYMENT,
DIRECTORATE OF EMPLOYMENT AND CRAFTSMEN TRAINING, ASSAM,
REHABARI, GUWAHATI-781008
2:THE MANAGING DIRECTOR
ASSAM STATE DEVELOPMENT CORPORATION FOR SCHEDULED CASTE
LTD.
SARUMATARIA
DISPUR
GUWAHATI-781006
3:THE DIRECTOR
EMPLOYMENT AND CRAFTSMEN TRAINING
ASSAM
REHABARI
GUWAHATI-781008
4:THE CHAIRMAN-CUM-MANAGING DIRECTOR
NATIONAL SCHEDULED CASTES FINANCE AND DEVELOPMENT
CORPORATION
NSFDC
14TH FLOOR
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SCOPE MINAR CORE '1' AND '2'
NORTH TOWER
LAXMI NAGAR
NEW DELHI
DELHI-11009
Advocate for the Petitioner : MS. S B CHOUDHURY, MS. N D SARMA,Z R MAJUMDAR,MR.
S K DAS
Advocate for the Respondent : GA, ASSAM, MR R DHAR (R 2),SC, EMPLOYMENT AND
CRAFTSMAN TRAINING,MR S P DAS
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : Date: 01.08.2025 Heard Ms. S. B. Choudhury, learned counsel appearing on behalf of the petitioner. Also heard Mr. R. Dhar, leanred counsel appearing for the respondent no. 2 and Mr. A. Deka, learned counsel representing the respondent no. 3. None has appeared for the respondent no. 4.
It is submitted at the Bar that the pleadings in the matter is complete and accordingly, Registry is directed to list this matter again for admission hearing in the 1 st week of September, 2025, on a date to be fixed by it.
JUDGE Comparing Assistant