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State of Haryana - Section

Section 4 in The Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961

4. Notice of meeting.

(1)The Presiding Officer shall issue a notice in writing in Form A to the members specifying the date and time of the meeting.
(2)The notice shall be sent at the ordinary place of residence of the member, at least seven days before the date of meeting, either by post or in such other manner as the Presiding Officer may consider expedient.