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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Mizoram - Subsection

Section 120(2) in Mizoram (Land Revenue) Act, 2013

(2)Any encroachment in the manner described in sub-section (1) of this section of public place or public material or public space shall be decided by the Government as per provisions of the Mizoram (Prevention of Government Land Encroachment) Act, 2001 as amended from time to time.