Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93] [Entire Act] State of Maharashtra - Subsection Section 93(vii) in The Mumbai Municipal Corporation Act, 1888 (vii)the portion of the drainage and water works' loan of 1888 contracted under the said Act previous to the coming into force of this Act.
