Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Tripura - Subsection Section 15(a) in Tripura Horticultural Nurseries (Regulation) Act, 2013 (a)enter into any horticultural nursery or place of business, where the horticultural plants are sold and to inspect or examine the plants therein;
