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[Cites 2, Cited by 1]

Madhya Pradesh High Court

Smt. Yogita Nagdeve vs Kendirya Vidyalaya Sangathan on 8 June, 2023

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi, Achal Kumar Paliwal

                                                       1
                               IN THE HIGH COURT OF MADHYA PRADESH
                                            AT JABALPUR
                                                   BEFORE
                                    HON'BLE SHRI JUSTICE SANJAY DWIVEDI
                                                      &
                                  HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL
                                              ON THE 8 th OF JUNE, 2023
                                           MISC. PETITION No. 2950 of 2023

                          BETWEEN:-
                          SMT. NEENA CHAUDHARY W/O SHRI R.C. CHAUDHARY,
                          AGED ABOUT 56 YEARS, OCCUPATION: POSTED AS
                          PRIMARY TEACHER KENDRIYA VIDYALAYA DURG
                          (C.G) R/O DURG DISTRICT DURG (CHHATTISGARH)

                                                                                .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18 INDUSTRIAL
                                AREA SHADEED JEET SINGH MARG (DELHI)

                          2.    ASSISTANT     COMMISSIONER      ESTT.II/III
                                KENDRIYA VIDYALAYA SANGATHA KVS 18
                                INDUSTRIAL AREA SHAHEED JEET SINGH MARG
                                NEW DELHI (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                              .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2947 of 2023

                          BETWEEN:-
                          SMT. REKHA SHREE KUMAR W/O SHRI SHREE KUMAR,
                          AGED ABOUT 51 YEARS, OCCUPATION: POSTED AS
                          PRIMARY TEACHER KEDRIYA VIDYALAYA DURGA R/O
                          DURG DISTRICT DURG (CHHATTISGARH)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                        2
                                                                                .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18 INDUSTRIAL
                                AREA SHADEED JEET SINGH MARG (DELHI)

                          2.    ASSISTANT   COMMISSIONER     ESTT.  II/III
                                KENDRIYA VIDYALAYA SANGATHAN KVS 18
                                INDUSTRIAL AREA SHAHEED JEET SINGH MARG
                                NEW DELHI (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA SANGATHAN
                                ( K V S ) JAIL ROAD 5 BANGLOWS TITURDIHA
                                DISTRICT (CHHATTISGARH)

                                                                              .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2948 of 2023

                          BETWEEN:-
                          SMT. BINDU PRADEEP NAIR W/O SHRI KRISHNAN
                          PRADEEP NAIR, AGED ABOUT 53 YEARS, OCCUPATION:
                          POSTED   AS    PRIMARY    TEACHER    KENDRIYA
                          VIDYALAYA DURG (C,G,) R/O DURG DISTRICT DURG
                          (CHHATTISGARH)

                                                                                .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMSSIONER 18 INDUSTRICAL
                                AREA SHAHEED JEET SINGH MARG (DELHI)

                          2.    ASSISTANT     COMMISSIONER      ESTT.II/III
                                KENDRIYA VIDYALAYA SANGATHAN KVS 18
                                INDUSTRIAL AREA SHAHEED JEET SINGH MARG
                                NEW DELHI (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD
                                DISTRICT (CHHATTISGARH)

                                                                              .....RESPONDENTS
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      3
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2949 of 2023

                          BETWEEN:-
                          SMT. JYOTI KULKARNI W/O SHRI GOVIND NARAYAN,
                          AGED ABOUT 56 YEARS, OCCUPATION: POSTED AS
                          PRIMARY TEACHER KENDRIYA VIDYALAYA DURG C.G.
                          R/O DUGR DISTRICT DURG (CHHATTISGARH)

                                                                                  .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18, INDUSTRIAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                (DELHI)

                          2.    ASSISTANT    COMMISSIONER       (ESTT.II/III)
                                KENDRIYA VIDYALAYA SANGATHAN (KVS) 18
                                INDUSTRIAL AREA SHAHEED JEET SINGH MARG
                                NEW DELHI (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                                .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2951 of 2023

                          BETWEEN:-
                          SMT. BHARTI SIKKEWAL W/O SHRI NARENDRA
                          KUMAR SIKKEWAL, AGED ABOUT 52 YEARS,
                          OCCUPATION:   POSTED  AS  PRIMARY TEACHER
                          KENDRIYA VIDYALAYA DURG R/O DURG DISTRICT
                          DURG (CHHATTISGARH)

                                                                                  .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

                          AND
                          1.    KENDRIYA    VIDYALAYA    SANGATHAN     (KVS)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       4
                                THROUGH ITS COMMISSIONER 18 INDUSTRIAL
                                AREA SHADEED JEET SINGH MARG (DELHI)

                          2.    ASSISTANT    COMMISSIONER       (ESTT.II/III)
                                KENDRIYA VIDYALAYA SANGATHAN (KVS) 18
                                INDUSTRIAL AREA SHAHEED JEET SINGH MARG
                                NEW DELHI (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                                .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2955 of 2023

                          BETWEEN:-
                          SMT. NEENA KHATRI W/O SHRI NEERAJ KHATRI, AGED
                          ABOUT 55 YEARS, OCCUPATION: POSTED AS PRIMARY
                          TEACHER R/O KENDRIYA VIDYALAYA, DURG (C.G.) R/O
                          DURG (CHHATTISGARH)

                                                                                  .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18, INDUSTRIAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                (DELHI)

                          2.    ASSISTANT    COMMISSIONER       (ESTT.II/III)
                                KENDRIYA VIDYALAYA SANGATHAN (KVS) 18
                                INDUSTRIAL AREA SHADEED JEET SINGH MARG
                                (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                                .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2959 of 2023

Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                         5

                          BETWEEN:-

                          SANJAY KUMAR RAJPUT S/O LATE SHRI BHAGAT
                          SINGH RJAPUT, AGED ABOUT 55 YEARS, OCCUPATION:
                          POSTED AS PRIMARY TEACHR KENDRIYA VIDYALAYA
                          CISF BHILAI DISTRICT DURG R/O BHILAI DISTRICT
                          DURG (CHHATTISGARH)

                                                                                    .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18 INDUSTRIAL
                                AREA SHAHEED JEET SINNGH MARG (DELHI)

                          2.    ASSISTANT    COMMISSIONER       (ESTT.II/III)
                                KENDRIYA VIDYALAYA SANGATHAN (KVS) 18
                                INDUSTRIAL AREA SHADEED JEET SINGH MARG
                                (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA CISF BHILAI
                                DISTRICT DURG (CHHATTISGARH)

                                                                                  .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                            MISC. PETITION No. 2964 of 2023

                          BETWEEN:-
                          SMT. NEELAM SHARMA W/O SHRI S.K.SINGH, AGED
                          ABOUT 56 YEARS, OCCUPATION: POSTED AS PRIMARY
                          TEACHER KENDRIYA VIDYALAYA DURG C.G. R/O
                          DURG, DISTRICT DURG (CHHATTISGARH)

                                                                                    .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18, INDUSTRIAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                (DELHI)

                          2.    ASSISTANT     COMMISSIONER        (ESTT.II/III)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       6
                                KENDRIYA VIDYALAYA SANGATHAN (KVS) 18
                                INDUSTRIAL AREA SHADEED JEET SINGH MARG
                                (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                                .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                           MISC. PETITION No. 2966 of 2023

                          BETWEEN:-
                          SMT. RAMA BHATTACHARJEE W/O SHRI RISHIRAJ
                          BHATTACHARJEE,   AGED   ABOUT      42    YEARS,
                          OCCUPATION: POSTED AS PRIMARY TEACHER
                          KENDRIYA VIDYALAYA DURG (C.G.) R/O 92/16 NEHRU
                          NAGAR    EAST BHILAI   DISTRICT DURG        C.G.
                          (CHHATTISGARH)

                                                                                  .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMMISSIONER 18, INDUSTRIAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                (DELHI)

                          2.    ASSISTANT    COMMISSIONER       (ESTT.II/III)
                                KENDRIYA VIDYALAYA SANGATHAN (KVS) 18
                                INDUSTRIAL AREA SHADEED JEET SINGH MARG
                                (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                                .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2967 of 2023

                          BETWEEN:-
                          SMT. MEENA GUPTA W/O SHRI HIMANSHU BHUSAN
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                   7
                          MALLICK, AGED ABOUT 49 YEARS, OCCUPATION:
                          POSTED AS TGT ENGLISH KENDRIYA VIDYALAYA
                          DURG (C.G.) R/O BHILAI DISTRICT DURG C.G.
                          (CHHATTISGARH)

                                                                                  .....PETITIONER
                          (BY SHRI UTKARSH AGRAWAL - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH      ITS    COMMISSIONER    18,
                                INSTITUTIONAL AREA, SAHEED JEET SINGH
                                MARG, NEW DELHI (DELHI)

                          2.    ASSISTANT    COMMISSIONER       (ESTT.II/III)
                                KENDRIYA VIDYALAYA SANGATHAN (KVS) 18
                                INDUSTRIAL AREA SHADEED JEET SINGH MARG
                                (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA JAIL ROAD 5
                                BANGLOWS        TITURDIHA       DISTRICT
                                (CHHATTISGARH)

                                                                                .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                           MISC. PETITION No. 2968 of 2023

                          BETWEEN:-
                          SMT. SUMATI KHAKHRE W/O SHRI MEGHRAJ
                          KHAKHERE, AGED ABOUT 51 YEARS, OCCUPATION:
                          PRT KENDRA VIDYALAYA NO 3, BHOPAL DISTRICT
                          BHOPAL (MADHYA PRADESH)

                                                                                  .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYDALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          2.    THE       ASSISTANT       COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                        8
                                110016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO.       3
                                DISTRICT BHOPAL (MADHYA PRADESH)

                                                                              .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                            MISC. PETITION No. 2969 of 2023

                          BETWEEN:-
                          SMT. VINITA SHARMA W/O SHRI ASHISH KUMAR
                          SHARMA, AGED ABOUT 57 YEARS, OCCUPATION: PRT
                          KENDRA VIDYALAYA 1 STC JABALPUR DISTRICT
                          JABALPUR (MADHYA PRADESH)

                                                                                .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDIRYA VIDYALAYA SANGTHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          2.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 110016 (DELHI)

                          3.    PRINCIPAL   KENDRIYA   VIDYALAYA 1    STC
                                DISTRICT JABALPUR (MADHYA PRADESH)

                                                                              .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                            MISC. PETITION No. 2970 of 2023

                          BETWEEN:-
                          SMT. MAMTA PANDEY W/O SHRI SANJAY PANDEY,
                          AGED ABOUT 57 YEARS, OCCUPATION: 5 MONTHS TGT
                          (BIOLOGY) KENDRA VIDYALAYA NO 3 (SECOND SHIFT )
                          DISTT. BHOPAL (MADHYA PRADESH)


Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      9
                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THR OUGH ITS COMMISSIONER ADDRESS 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG NEW DELHI 110016 (DELHI)

                          2.    THE         ASSISTANT     COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO.      3
                                DISTRICT BHOPAL (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2971 of 2023

                          BETWEEN:-
                          SM T. ARCHANA SHARMA W/O SHRI KAPIL SHARMA,
                          AGED ABOUT 50 YEARS, OCCUPATION: PRT KENDRIYA
                          VIDYALAYA NO 3 BHOPAL DISTRICT BHOPAL
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH       ITS   COMMISSIONER     18
                                INSTITUTIONAL AREA SAHEED JEET SINGH
                                M A R G KATWARIA SARAI NEW DELHI 110016
                                (DELHI)

                          2.    THE         ASSISTANT     COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO.      3
                                DISTRICT BHOPAL (MADHYA PRADESH)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       10

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2972 of 2023

                          BETWEEN:-
                          SMT. SHALINI SHUKLA W/O SHRI CHANDRA KISHORE,
                          AGED ABOUT 52 YEARS, OCCUPATION: TGT (ENGLISH )
                          KENDRIYA VIDYALAYA- 1 STC JABALPUR DISTRICT
                          JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          2.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA 1       STC
                                DISTRICT JABALPUR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2973 of 2023

                          BETWEEN:-
                          ARUN KHEVARIYA S/O LATE MURLI MANOHAR
                          KHEVARIYA, AGED ABOUT 50 YEARS, OCCUPATION:
                          TGT (ENGLISH) KENDRIYA VIDYALAYA CHHATARPUR
                          DISTRICT CHHATARPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                         11
                          1.    KENDIRYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          2.    THE         ASSISTANT     COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA DISTRICT
                                CHHATARPUR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2974 of 2023

                          BETWEEN:-
                          SMT. D. SUJATA RAO W/O DR. C. UPENDRA, AGED
                          ABOUT       40      YEARS, OCCUPATION:  TGT
                          (MATHEMATIACS) KENDRIYA VIDYALAYA NO 2
                          INDORE DISTRICT INDORE (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDIRYA VIDYALAY SANGATHAN THROUGH
                                I T S COMMISSIONER 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          2.    THE         ASSISTANT     COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO.      2
                                DISTRICT INDORE (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 2975 of 2023
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       12

                          BETWEEN:-
                          SMT. ANJU SINHA W/O SHRI MADHUSUDAN PRASAD,
                          AGED ABOUT 44 YEARS, OCCUPATION: PRT TEACHER
                          KV NO. 3, GWALIOR GROUP C POST R/O. BLUE LOTUS
                          GROUP NEW COLLECTORATE (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL   KENDRIYA   VIDYALAYA NO.    3
                                DISTRICT GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2976 of 2023

                          BETWEEN:-
                          SMT. A ARCHANA RAO W/O SHRI A.V. RAM MOHAN,
                          AGED ABOUT 55 YEARS, OCCUPATION: PRT KENDRA
                          VIDYALAYA NO 1 STC JABAPUR DISTRICT JABALPUR
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDIRYA VIDYALAYA SANGATHAN THROUOGH
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                         13
                                ITS COMMISSIOENR 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          2.    THE         ASSISTANT     COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN (KVS) ADDRESS 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO. 1 STC
                                DISTRICT JABALPUR (MADHYA PRADESH)

                                                                              .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                            MISC. PETITION No. 2977 of 2023

                          BETWEEN:-
                          POOJA BEHRA W/O SHRI NARESH BEHRA, AGED
                          ABOUT 45 YEARS, OCCUPATION: PRESENTLY WORKING
                          AS TGT (SCIENCE) KENDRIYA VIDHYALAYA COD
                          JABALPUR (U/O OF TRANSFER TO KV JAMAI
                          CHHINDWARA)     R/O  HOUSE    NO.   959  NEAR
                          CHANDRAVATI ENCLAVE NANAK NAGAR MANEGAON
                          RANJHI JABALPUR (MADHYA PRADESH)

                                                                                .....PETITIONER
                          (BY SHRI G.S. WADHWA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY OF HUMAN RESOURCES AND
                                DEVELOPMENT      SCHOOL    EDUCATION
                                DEPARTMENT SHASTRI BHAWAN NEW DELHI
                                (DELHI)

                          2.    COMMISSIONER      KENDRIYA      VIDYALAYA
                                SANGATHAN 18 INSTITUTIONAL AREA SHAHEED
                                JEET SINGH MARG NEW DELHI 110016 (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN (JABALPUR REGION) REGIONAL
                                OFFICE JABALPUR BEHIND SCIENCE COLLEGE
                                SOUTH CIVIL LINES JABALPUR (MADHYA
                                PRADESH)

                          4.    PRINCIPAL     KENDRIYA       VIDYALAYA COD
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       14
                                JABALPUR 482010 (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2978 of 2023

                          BETWEEN:-
                          UMESH KUMAR TIWARI S/O SHRI R.P. TIWARI, AGED
                          ABOUT 57 YEARS, OCCUPATION: PRT TEACHER GROUP
                          C POST K.V. NO. 3 R/O. 194, SHATABDIPURAM,
                          DISTRICT GWALIOR M.P. (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI 11016
                                (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          4.    PRINCIPAL  KENDRIYA   VIDYALAYA NO.     3
                                GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2979 of 2023

                          BETWEEN:-
                          S M T. NIRANJANA SAXENA W/O SHRI S.K. SAXENA,
                          AGED ABOUT 57 YEARS, OCCUPATION: PGT HISTORY
                          TEACHER KENDRA VIDYALAYA NO. 1, GWALIOR
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                    15
                          GROUP C POST R/O. 808 A/1, MANGALMURTI
                          APARTMENT CITY CENTRE (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS. COMMISSINER 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG KATWARIA
                                SARAI NEW DELHI 11016 (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          4.    PRINCIPAL  KENDRIYA   VIDYALAYA NO.     1
                                GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2980 of 2023

                          BETWEEN:-
                          SMT. MEENA UMRAIYA W/O SHRI K.L. UMRAIYA, AGED
                          ABOUT 56 YEARS, OCCUPATION: PRT TEACHER KV NO.
                          1 GWALIOR GROUP C POST R/O. SINDHE KI CHAWANI
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                     16
                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI 11016
                                (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA NO.         1
                                DISTRICT GWALIOR (MADHYA PRADESH)

                                                                                 .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                            MISC. PETITION No. 2981 of 2023

                          BETWEEN:-
                          SMT. BHARATI ARORA W/O SHRI HARSH KUMAR
                          ARORA, AGED ABOUT 57 YEARS, OCCUPATION: PRT
                          TEACHER KV NO. 1 GWALIOR GROUP C POST R/O.
                          KENDRIYA VIDYALAYA NO. DISTRICT GWALIOR M.P.
                          (MADHYA PRADESH)

                                                                                   .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THORUGH ITS COMMISSIONR 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG KATWARIA
                                SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL    KENDRIYA    VIDYALAYA NO.       1
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      17
                                DISTRICT GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2982 of 2023

                          BETWEEN:-
                          ANJLESH MISHRA S/O SHRI MANMOHAN MISHRA,
                          AGED ABOUT 50 YEARS, OCCUPATION: TGT (ENGLISH)
                          K.V.NO.1, INDORE DISTRICT INDORE (MADHYA
                          PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI MANOJ KUMAR SHARMA - SENIOR ADVOCATE WITH SHRI
                          QUAZI FAKHRUDDIN - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY OF HUMAN RESOURCES AND
                                DEVELOPMENT DEPARTMENT OF SCHOOL
                                EDUCATION SHASTRI BHAWAN, NEW DELHI
                                (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN THROUGH
                                COM M IS S ION ER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO.1 NO. 1
                                RESIDENCY CLUB ROAD, NAVLAKHA NEAR ZOO,
                                INDORE (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2983 of 2023

                          BETWEEN:-
                          SMT. SUNITA KHIRBAT W/O SHRI MOHINDER KUMAR,
                          AGED ABOUT 54 YEARS, OCCUPATION: WORKING AS
                          PGT (PHYSICS) KENDRIYA VIDHYALAYA BHILAI
                          (CHHATTISGARH)

                                                                              .....PETITIONER
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                     18
                          (BY SHRI MANOJ KUMAR SHARMA - SENIOR ADVOCATE WITH SHRI
                          QUAZI FAKHRUDDIN - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH      ITS   COMMISSIONER         18,
                                INSTITUTIONAL AREA, SAHEED JEET SINGH
                                MARG, KATWARIA SARAI, NEW DELHI (DELHI)

                          2.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO. 2 INDORE
                                BMY BHILAI (CHHATTISGARH)

                                                                              .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2984 of 2023

                          BETWEEN:-
                          NARESH KUMAR SHARMA S/O LT. SHRI JAGDISH
                          CHAND   SHARMA,    AGED   ABOUT   52  YEARS,
                          OCCUPATION: TGT TEACHER GROUP C POST KENDRA
                          VIDYALAYA NO. 1 R/O. KENDRA VIDYALAYA NO. 1
                          GWALIOR M.P. (MADHYA PRADESH)

                                                                                .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH COMMISSIONER 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG KATWARIA
                                SARAI NEW DELHI (DELHI)

                          3.    THE       ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN    (KVS) 18 INSTITUTIONAL AREA
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      19
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA      NO.   1
                                GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 2985 of 2023

                          BETWEEN:-
                          SMT. PREETI DUBEY W/O SHRI YOGESH CHANDRA
                          DUBEY, AGED ABOUT 43 YEARS, OCCUPATION: PRT
                          KENDRIYA VIDYALAYA BMY BHILAI DISTRICT BHILAI
                          DISTRICT BHILAI (CHHATTISGARH)

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDRRIYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          2.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA KV BMY
                                BHILAI (CHHATTISGARH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2986 of 2023

                          BETWEEN:-
                          SMT.   KIRTI CHATUVEDI W/O SHRI SANJAY
                          CHATURVEDI, AGED ABOUT 58 YEARS, OCCUPATION:
                          TGT (HINDI) KENDRIYA VIDYALAYA NO 1, INDORE
                          DISTRICT INDORE DISTRICT INDORE (MADHYA
                          PRADESH)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       20

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE )

                          AND
                          1.    KENDIRYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          2.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO. 1 INDORE
                                DISTRICT INDORE (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2987 of 2023

                          BETWEEN:-
                          JAGBEER SINGH KUSHWAH S/O SHRI RAM SINGH,
                          AGED ABOUT 45 YEARS, OCCUPATION: PRT TEACHER
                          KENDRA VIDYALAYA NO. 3, GWALIOR GROUP C POST
                          R/O. KESHAV VIHAR COLONY DISTRICT GWALIOR M.P.
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI 11016
                                (DELHI)

                          3.    THE       ASSISTANT        COMMISSIONER
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                         21
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          4.    PRINCIPAL  KENDRIYA   VIDYALAYA NO.     3
                                GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2988 of 2023

                          BETWEEN:-
                          SMT. ALKA BAJPAI W/O SHRI ANURAG BAJPAI, AGED
                          ABOUT   51   YEARS, OCCUPATION: PGT ENGLISH
                          TEACHER KENDRA VIYALAYA NO. 1 NEAR BUS STAND
                          GWALIOR, GROUP C POST R/O. F.N. 205, KUTUMB
                          APARTMENT, BALWANT NAGAR, GWALIOR M.P.
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH         ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SAHEED JEET SINGH
                                M A R G KATWARIA SARAI NEW DELHI 110016
                                (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 110016 (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA NO. 1 NEAR
                                BUS STAND GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       22
                                          MISC. PETITION No. 2989 of 2023

                          BETWEEN:-
                          SUSHIL RAJPUT S/O SHRI PATIRAM RAJPUT, AGED
                          ABOUT 50 YEARS, OCCUPATION: PRT TEACHER
                          KENDRA VIDYALAYA NO. 1, GWALIOR GROUP C POST
                          R/O. B-17, SADASHIV NAGAR, DISTRICT GWALIOR M.P.
                          (MADHYA PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL  KENDRIYA   VIDYALAYA NO.      1
                                GWALIOR (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2990 of 2023

                          BETWEEN:-
                          BAL KRISHAN RATHORE S/O LT. FERU RATHORE,
                          AGED ABOUT 54 YEARS, OCCUPATION: TGT TEACHER
                          GROUP C POST KENDRA VIDYALAYA NO. 1 R/O.
                          BALWANT NAGAR, DISTRICT GWALIOR M.P. (MADHYA
                          PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                        23
                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL  KENDRIYA   VIDYALAYA NO.        1
                                GWALIOR (MADHYA PRADESH)

                                                                               .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 2991 of 2023

                          BETWEEN:-
                          SUNIL KUMAR SHARMA S/O SHRI JAGANNATH
                          SHARMA, AGED ABOUT 56 YEARS, OCCUPATION: TGT
                          (ENGLISH) KENDRIYA VIDYALAYA NO 1 ( FIRST SHIFT)
                          INDORE DISTRICT INODRE (MADHYA PRADESH)

                                                                                 .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH      ITS   COMMISSIONER     18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI 11016
                                (DELHI)

                          2.    THE        ASSISTANT          COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (K.V.S.) R/O 18, INSTITUTIONAL
                                AREA, SHAHEED JEET SINGH MARG, KATWARIA
                                SARAI, NEW DELHI (DELHI)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       24
                          3.    PRINCIPAL KENDRIYA VIDYALAYA NO.1 INDORE,
                                DISTRICT INDORE (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 2993 of 2023

                          BETWEEN:-
                          ANURAG BAJPAI S/O LT. SHRI N.K. BAJPAI, AGED
                          ABOUT 53 YEARS, OCCUPATION: TGT BIOLOGY
                          TEACHER KENDRA VIDYALAYA NO 4 GWALIOR GROUP
                          C POST R/O F.N. 205 KUTUMB APARTMENT BALWANT
                          NAGAR GWALIOR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN    RESOURCE
                                DEVELOPMENT 1 WEST BLCOK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL  KENDRIYA   VIDYALAYA NO.     4
                                GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2994 of 2023

                          BETWEEN:-
                          SMT. SHRUTI BAJPAI W/O SHRI ASHOK BAJPAI, AGED
Signature Not Verified
                          ABOUT 55 YEARS, OCCUPATION: TGT TEACHER KV NO.
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                     25
                          5 GWALIOR GROUP C POST R/O 197 JIWAJI NAGAR
                          DISTRICT GWALIOR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THORUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL   KENDRIYA   VIDYALAYA NO.    5
                                DISTRICT GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2996 of 2023

                          BETWEEN:-
                          SMT. LATA MATHURIA W/O SHRI RAKESH KUMAR,
                          AGED ABOUT 47 YEARS, OCCUPATION: PRT TEACHER
                          KV MORENA GROUP C POST R/O MAHAVEER PURA
                          DISTRICT MORENA (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      26
                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS      COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA    VIDYALAYA MORENA
                                (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 2997 of 2023

                          BETWEEN:-
                          SMT. SARIKA SINGH W/O SHRI D.R.S. SINGRAULI,
                          AGED ABOUT 52 YEARS, OCCUPATION: WORKING AS
                          PRIMARY TEACHER KENDRIYA VIDYALAYA CMM
                          JABAPUR R/O SF 66 SUKH SAGAR VALLEY NARMADA
                          ROAD JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH      ITS     COMMISSIONER  18
                                INSTITUTIONAL AREA SAHEED JEET SINGH
                                MARG NEW DELHI 110016 (DELHI)

                          2.    THE      ASSISTANT      COMMISSIONER ESTT
                                KENDRIYA       VIDYALAYA     SANGATHAN 18
                                INSTITUTIONAL      AREA    SAHEED    JEET
                                SINGHMARG NEW DELHI (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN JABALPUR REGION BEHIND GOVT.
                                SCIENCE COLLEGE GCF ESTATE JABALPUR
                                482011 (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       27
                                          MISC. PETITION No. 2998 of 2023

                          BETWEEN:-
                          SANJAY KUMAR KURACHIYA S/O SAHI JAGDISH
                          PRASAD, AGED ABOUT 42 YEARS, OCCUPATION: PRT,
                          KENDRA VIDYALAYA NO. 1 GWALIOR GROUP C POST
                          R/O VIJAY NAGAR DISTRICT GWALIOR (MADHYA
                          PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN    RESOURCES
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA       NO.   1
                                GWALIOR (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 2999 of 2023

                          BETWEEN:-
                          SANJAY KUMAR SHUKLA S/O LATE SHRI YAMUNA
                          PRASAD   SHUKLA,  AGED   ABOUT   55   YEARS,
                          OCCUPATION: WORKING AS TGT (MATHS) KENDRIYA
                          VIDYALAYA CMM JABAPUR R/O 1248/ 1 BAI KA
                          BAGICHA GHAMAPUR JABALPUR (MADHYA PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE )
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      28
                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY OF EDUCATION DEPARTMENT OF
                                SCHOOL EDUCATION AND LITERACY SHASHTRI
                                BHAWAN NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEEDJEET SINGH MARG NEW DILHI (DELHI)

                          3.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA   SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEEDJEET SINGH MARG NEW DILHI
                                (DELHI)

                          4.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN JABALPUR REGION BEHIND GOVT.
                                SCIENCE COLLEGE GCF ESTATE JABALPUR
                                482011 (MADHYA PRADESH)

                          5.    PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF
                                MATERIAL MANAGEMENT (CMM) RIDGE ROAD,
                                JABALPUR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 3000 of 2023

                          BETWEEN:-
                          SMT. RAJNI NARANJE W/O PRAFUL KUMAR NARANJE,
                          AGED ABOUT 51 YEARS, OCCUPATION: WORKING AS
                          TGT (SCIENCE) KENDRIYA VIDYALAYA CMM JABAPUR
                          R/O 48 JOHNSON COMPOUND GORAKHPUR JABALPUR
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY OF EDUCATION DEPARTMENT OF
                                SCHOOL EDUCATION AND LITERACY SHASHTRI
                                BHAWAN NEW DEHLI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN THROUGH
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                     29
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          3.    ASSISTANT COMMISSIONER (ESTT) KENDRIYA
                                VIDYALAYA   SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGHMARG NEW DELHI
                                (DELHI)

                          4.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                S AN G ATH AN REGIONAL OFFICE JABALPUR
                                REGION BEHIND GOVT. SCIENCE COLLEGE GCF
                                ESTATE JABALPUR 482011 (MADHYA PRADESH)

                          5.    PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF
                                MATERIAL MANAGEMENT (CMM) RIDGE ROAD,
                                JABALPUR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 3001 of 2023

                          BETWEEN:-
                          SMT. JAISHREE SHUKLA W/O SHRI SANJEEV KUMAR
                          SHUKLA, AGED ABOUT 53 YEARS, OCCUPATION: TGT
                          MATHS TEACHER KENDRA VIDYALAYA NO. 5
                          GWALIOR GROUP C POST R/O 42, NEHRU COLONY
                          DISTRICT GWALIOR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE       ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN    (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      30
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA      NO.   5
                                GWALIOR (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 3002 of 2023

                          BETWEEN:-
                          SMT. YOGITA NAGDEVE W/O SHRI NAVEEN NAGDEVE,
                          AGED ABOUT 40 YEARS, OCCUPATION: WORKING AS
                          PRIMARY TEACHER KEDRIYA VIDYALAYA GCF- 1
                          JABALPUR R/O 219 AMBEDKAR COLONY DAMOH NAKA
                          JABALPUR (MADHYA PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    KENDIRYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          2.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA       SANGATHAN        (KVS) 18
                                INSTITUTIONAL AREA SAHEEDJEET SINGH
                                MARG NEW DILHI (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN JABALPUR REGION BEHIND GOVT.
                                SCIENCE COLLEGE GCF ESTATE JABALPUR
                                482011 (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                           MISC. PETITION No. 3003 of 2023

                          BETWEEN:-
                          KALAIMATHI CHITRE W/O SHRI SAHESH CHITRE,
                          AGED ABOUT 53 YEARS, OCCUPATION: WORING AS
                          PRIMARY TEACHER KENDRIYA VIDYALAYA CMM
                          JABALPUR R/O 9/ 3 INDIAN COFFEE HOUSE COMPOUND
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                   31
                          9 KINGSWAY SADAR CANTT. JABALPUR (MADHYA
                          PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY OF EDUCATION DEPARTMENT OF
                                SCHOOL EDUCATION AND LITERACY SHASHTRI
                                BHAWAN NEW DELHI (DELHI)

                          2.    COMMISSIONER      KENDRIYA      VIDYALAYA
                                SANGATHAN 18 INSTITUTIONAL AREA SAHEED
                                JEET SINGH MARG NEW DELHI 110016 (DELHI)

                          3.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          4.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN JABALPUR REGION BEHIND GOVT.
                                SCIENCE COLLEGE GCF ESTATE JABALPUR
                                482011 (MADHYA PRADESH)

                          5.    PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF
                                MATERIAL MANAGEMENT (CMM) RIDGE ROAD,
                                JABALPUR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 3004 of 2023

                          BETWEEN:-
                          RAKESH KUMAR TRIPATHI S/O SHRI RAMNAZAR,
                          AGED ABOUT 57 YEARS, OCCUPATION: PRT TEACHER
                          K.V. NO. 1 GROUP C POST R/O KESHAV VIHAR COLONY
                          DISTRICT GWALIOR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      32
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA      NO.   1
                                GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 3005 of 2023

                          BETWEEN:-
                          LAKSHMI YADAV S/O LATE SHRI MAHABIR YADAV,
                          AGED   ABOUT    58   YEARS, OCCUPATION: PGT
                          (CHEMISTRY) KENDIRYA VIDYALAYA COD JABALPUR
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI SWAPNIL GANGULY - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY OF HUMAN RESOURCES AND
                                DEVELOPMENT      SHCOOL    EDUCATION
                                DEPARTMENT SHASHTRI BHAWAN NEW DELHI
                                (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          3.    THE       ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN    (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                           33
                                NEW DELHI 11016 (DELHI)

                          4.    PRINCIPAL    KENDRIYA     VIDYALAYA COD
                                JABALPUR DISTRICT (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 3006 of 2023

                          BETWEEN:-
                          SMT. NEERJA SHRIVASTAVA W/O SHRI MANO KUMAR
                          SHRIVASTAVA, AGED ABOUT 54 YEARS, OCCUPATION:
                          PRT TEACHER KV NO. 1 GWALIOR GROUP C POST R/O
                          KENDRIYA VIDYALAYA NO. 1 DISTRICT GWALIOR
                          (MADHYA PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH ITS COMIISIONER 18 INSTITUTIONAL
                                AREA SHAHEED JEET SINGH MARG KATWARIA
                                SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL   KENDRIYA   VIDYALAYA NO.    1
                                DISTRICT GWALIOR (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                           MISC. PETITION No. 3007 of 2023

                          BETWEEN:-
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       34
                          SMT. KIRTI GUPTA W/O SHRI UPENDRA GUPTA, AGED
                          ABOUT 50 YEARS, OCCUPATION: TGT TEACHER KV NO.
                          1 GWALIOR GROUP C POST R/O 964 D.D.NAGAR
                          DISTRICT GWALIOR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI 11016
                                (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI 11016 (DELHI)

                          4.    PRINCIPAL    KENDRIYA     VIDYALAYA NO.1
                                DISTRICT GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 3008 of 2023

                          BETWEEN:-
                          SHRADDHA AGRAWAL W/O SHRI SHRI SANJEEV
                          KUMAR AGRAWAL, AGED ABOUT 44 YEARS,
                          OCCUPATION: WORKING AS PGT (MATHS) KENDIRYA
                          VIDYALAYA CMM JABALPUR R/O 1075 NES COLLEGE
                          COMPUND    GORAKHPUR    JABALPUR    (MADHYA
                          PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      35
                                MINISTRY OF EDUCATION DEPARTMENT OF
                                SCHOOL EDUCATION AND LITERACY SHASHTRI
                                BHAWAN NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          3.    ASSISTANT COMMISSIONER (ESTT) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          4.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN JABALPUR REGION BEHIND GOVT.
                                SCIENCE COLLEGE GCF ESTATE JABALPUR
                                482011 (MADHYA PRADESH)

                          5.    PRINCIPAL KENDRIYA VIDYALAYA COLLEGE OF
                                MATERIAL MANAGEMENT (CMM) RIDGE ROAD,
                                JABALPUR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 3009 of 2023

                          BETWEEN:-
                          SMT. VANDNA SIGOTIYIA W/O SHRI NAVEEN
                          NAGDEVE, AGED ABOUT 56 YEARS, OCCUPATION:
                          WORKING AS PRIMARY TEACHER KENDRIYA
                          VIDYALAYA COD JABALPUR R/O PLOT NO 201 SHAKTI
                          NAGAR JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    KENDIRYA VIDYALAYA SANGTHAN THROUGH
                                ITS COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          2.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       36
                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN JABALPUR REGION BEHIND GOVT.
                                SCIENCE COLLEGE GCF ESTATE JABALPUR
                                482011 (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 3010 of 2023

                          BETWEEN:-
                          SMT. PRATIBHA JAYANT W/O PREM SARAN, AGED
                          ABOUT 52 YEARS, OCCUPATION: TGT TEACHER
                          KENDRA VIDYALAYA NO. 1 GWALIOR GROUP C POST
                          R/O FLAT NO. 202/15, BALWANT NAGAR DISTRICT
                          GWALIOR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA      NO.   1
                                GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 3011 of 2023


Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                      37

                          BETWEEN:-
                          SMT. ABHA JAIN W/O SHRI SANJAY KUMAR JAIN,
                          AGED ABOUT 51 YEARS, OCCUPATION: WORKING AS
                          TGT (ENGLISH) KENDIRYA VIDYAYALAY NO 1, BHOPAL
                          R/O A- 49 PLACE ORCHARD KOLAR ROAD BHOPAL
                          (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    KENDIRYA VIDYALAYA SANGATHAN THROUGH
                                THE COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          2.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN REGIONAL OFFICE NEAR MAIDA
                                MILL BHOPAL 462011 (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 3012 of 2023

                          BETWEEN:-
                          NARENDRA KUMAR KANWAT S/O SHRI RAMKARAN
                          MEENA, AGED ABOUT 41 YEARS, OCCUPATION: TGT
                          TEACHER KENDRA VIDYALAYA NO. 1 GWALIOR
                          GROUP C POST R/O KENDRIYA VIDYALAYA NO. 1
                          DISTRICT GWALIOR (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       38
                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA       NO.   1
                                GWALIOR (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 3013 of 2023

                          BETWEEN:-
                          INDRA NARYAN PATEL S/O LATE SHRI RADHE SHYAM
                          PATLE, AGED ABOUT 55 YEARS, OCCUPATION:
                          WORKING AS TGT MATHS KENDRIYA VIDYALAYA NO
                          BHOPAL R/O FLAT NO DL 8 PALACE ORCHARD COLONY
                          KOLAR ROAD BHOPAL (MADHYA PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH      ITS     COMMISSIONER  18
                                INSTITUTIONAL AREA SAHEED JEET SINGH
                                MARG NEW DELHI 110016 (DELHI)

                          2.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN REGIONAL OFFICE NEAR MAIDA
                                MILL BHOPAL 462011 (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       39
                                          MISC. PETITION No. 3014 of 2023

                          BETWEEN:-
                          SMT. SHAKTI RATHORE W/O SHRI BAL KRISHAN
                          RATHORE, AGED ABOUT 53 YEARS, OCCUPATION: PRT
                          TEACHER KV NO. 1 GWALIOR GROUP C POST R/O
                          BALWANT NAGAR DISTRICT GWALIOR (MADHYA
                          PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI NIRMAL SHARAMA - ADVOCATE )

                          AND
                          1.    UNION OF INDIA THROUGH ITS SECRETARY
                                MINISTRY    OF     HUMAN     RESOURCE
                                DEVELOPMENT 1, WEST BLOCK RAMA KRISHNA
                                PURAM NEW DELHI (DELHI)

                          2.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH        ITS     COMMISSIONER 18
                                INSTITUTIONAL AREA SHAHEED JEET SINGH
                                MARG KATWARIA SARAI NEW DELHI (DELHI)

                          3.    THE        ASSISTANT         COMMISSIONER
                                (ESTABLISHMENT 2/3) KENDRIYA VIDYALAYA
                                SANGATHAN     (KVS) 18 INSTITUTIONAL AREA
                                SHAHEED JEET SINGH MARG KATWARIA SARAI
                                NEW DELHI (DELHI)

                          4.    PRINCIPAL KENDRIYA VIDYALAYA NO        1
                                DISTRICT GWALIOR (MADHYA PRADESH)

                                                                            .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE )

                                          MISC. PETITION No. 3017 of 2023

                          BETWEEN:-
                          SUKHDEV UBNARE S/O LATE SHRI KISNA UBNARE,
                          AGED ABOUT 53 YEARS, OCCUPATION: WORKING AS
                          TGT (SOCIAL SCIENCE) KENDIRYA VIDYALAYA
                          BAIRAGARH R/O D- 122 CORAL CASA COLONY BEHIND
                          BEST PRICE KAROND BHOPAL (MADHYA PRADESH)

                                                                              .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE )
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                       40
                          AND
                          1.    KENDIRYA VIDYALAYA SANGATHAN THORUGH
                                I T S COMMISSIONER 18 INSTITUTIONAL AREA
                                SAHEED JEET SINGH MARG NEW DELHI 110016
                                (DELHI)

                          2.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN REGIONAL OFFICE NEAR MAIDA
                                MILL BHOPAL 462011 (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                          MISC. PETITION No. 3018 of 2023

                          BETWEEN:-
                          LALJI KOL S/O LATE SHRI RAM KUWANR
                          OCCUPATION: WORKING AS PRIMARY TEACHER (PRT)
                          KENDRIYA VIDYALAYA 3 EME CENTRE BAIRAGARH
                          R/O H.NO. B-118 PEBBLE BAY PHACE II, BAGMUGALIYA
                          KATARA TEHSIL HUJUR BHOPAL (MADHYA PRADESH)

                                                                               .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE )

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN THROUGH
                                ITS COMMISSIONER 18, INSTITUTIONAL AREA,
                                SAHEED JEET SINGH MARG, NEW DELHI (DELHI)

                          2.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN REGIONAL OFFICE NEAR MAIDA
                                MILL BHOPAL 462011 (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)
Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM
                                                            41
                                             MISC. PETITION No. 3019 of 2023

                          BETWEEN:-
                          ANANYA DEY W/O SHRI S.K. DEY, AGED ABOUT 55
                          YE A R S , OCCUPATION: WORKING AS TGT ( BIO)
                          KENDIRYA VIDYALAYA 3- EME CENTRE BAIRAGARH
                          BHOPAL R/O A- 24 EXOTICA AIR PORT ROAD POST
                          GANDHI NAGAR BHOPAL (MADHYA PRADESH)

                                                                                        .....PETITIONER
                          (BY SHRI VIJAY KUMAR TRIPATHI - ADVOCATE)

                          AND
                          1.    KENDRIYA VIDYALAYA SANGATHAN (KVS)
                                THROUGH      ITS     COMMISSIONER  18
                                INSTITUTIONAL AREA SAHEED JEET SINGH
                                MARG NEW DELHI 110016 (DELHI)

                          2.    ASSISTANT COMMISSIONER (ESTT.) KENDRIYA
                                VIDYALAYA      SANGATHAN 18 INSTITUTIONAL
                                AREA SAHEED JEET SINGH MARG NEW DELHI
                                110016 (DELHI)

                          3.    DEPUTY COMMISSIONER KENDRIYA VIDYALAYA
                                SANGATHAN REGIONAL OFFICE NEAR MAIDA
                                MILL BHOPAL 462011 (MADHYA PRADESH)

                                                                                     .....RESPONDENTS
                          (BY SHRI MANISH KUMAR VERMA - ADVOCATE)

                                These petitions coming on for orders this day, JUSTICE SANJAY
                          DWIVEDI passed the following:
                                                             ORDER

Considering the limited relief claimed by the petitioners challenging the impugned order of Central Administrative Tribunal, Jabalpur and the affidavit filed by the respondents in M.P. No.2950/ 2023, we are of the view that keeping these petitions pending would not serve any purpose, therefore, they are heard finally and decided concomitantly by this common order.

2. Being aggrieved by the common order dated 18.05.2023 passed by the Central Administrative Tribunal, Jabalpur in O.A. No.313/2023 and Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:28:21 PM 42 various connected matters, the petitioners have filed these petitions.

3. At the outset, Shri Manish Verma, Advocate for the respondents submits that in pursuance to order dated 25.02.2023 he has filed an affidavit/reply. The same is taken on record.

4. Learned counsel for the petitioners submits that the Tribunal while deciding the petitioners' earlier Original Applications along with other connected applications vide order dated 18.05.2023 disposed of the same with the following observation:-

"20. The fact also remains that the KVS academic session for 2022-23 is already over and the new session 2023-24 has begun. Right now summer vacations have started so it gives ample time and opportunity for KVS to consider individual representations and decide as per the direction issued by the Honourable High Court of Madhya Pradesh. The suggestion of referring this Tribunal's order rejecting the transfer orders matter in previous round of litigation leading to dismissal of Bunch of OAS to the Principal Bench is rejected and the part that representations should be considered as per the order of the High Court is left to KVS.
21. The matter is remitted back to the respondents with a direction to consider afresh the representation of the applicants by passing a reasoned and speaking order in accordance with directives issued by the Hon'ble High Court of M.P. vide its order dated 03.03.2023 within a Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:28:21 PM 43 period of 90 days from the date of receipt of certified copy of this order under intimation to the applicants. The interim relief granted during the pendency of these Original Applications is vacated in line with the observation made by the Hon'ble High Court of M.P. in some of the petitions of individual teachers that has also landed up before this Tribunal in the form of O.A. No.437/2023 (Aruna Tiwari v/s KVS)."

5. He submits that challenging the order passed by the Tribunal to the extent that in earlier round of litigation, while entertaining the Original Applications, granted interim protection on 19.09.2022 and finally the Tribunal directed the authority to decide the representations of the petitioners, the Division Bench of this Court disposed of the petitions with the following direction:-

"Therefore, with the consent of learned counsel for the parties, we are of the considered view that the petitioners may make a representation individually to the respondents/Kendriya Vidyalaya Sangathan on or before

06.03.2023. That, they are entitled to take all grounds in support of their case. The respondents should consider the representation individually and pass appropriate orders thereon on or before 20.03.2023. That, they shall also take into account the fresh manpower that is likely to be employed by them while considering the case of each one of the petitioners. Furthermore, even those petitioners who Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:28:21 PM 44 have already reported to the place of posting would also be permitted to make a representation to this effect. In case, the representation has already been furnished, the same does not prevent the petitioners from filing a fresh representation also. The challenge to the transfer guidelines, will be considered in an appropriate proceeding."

6. Learned counsel for the petitioners submits that though the Division Bench disposed of the aforesaid petitions but maintained the interim protection granted by the Tribunal till 10.04.2023. He further submits that the Tribunal while deciding the Original Applications has criticized the order passed by the respondent/authority rejecting the representations of the applicants saying that it is decided in stereotype manner without considering or detailing the pleas/grounds raised by the applicants in their representations and as such, the same cannot be termed as a valid and reasoned order. It is also observed by the Tribunal that the authority while rejecting the representations did not consider the direction issued by the Hon'ble High Court of Madhya Pradesh and as such, it is observed that the manner in which orders have been passed by the respondents, rejecting the representations is a clear violation of observation made by the High Court of Madhya Pradesh and ultimately the Tribunal remitted the matter back to the authority for deciding the representations afresh but not granted any interim protection in favour of the applicants/petitioners. He further submits that when interim protection was maintained by the High Court on earlier occasion then the Tribunal ought to have granted the same especially under the circumstances when the Tribunal has found that the order passed by Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:28:21 PM 45 the respondent/authority was without following the direction issued by the High Court. Accordingly, counsel for the petitioners is claiming that the order of Tribunal is defective to the extent that the petitioners should also be granted interim protection even in the second round till their representations are decided by the respondent/authority.

7. On the other hand, learned counsel for the respondents has opposed the submissions made by counsel for the petitioners and submitted that on first occasion the Division Bench on 25.05.2023 refused to grant any interim protection and directed the respondent/authority to file an affidavit. He has submitted that declined to grant any interim protection by the Division Bench at the first instance would amount to refusal of interim protection to the petitioners. According to him, in pursuance to the affidavit/reply filed by the respondents, no case for grant of any interim relief is made out in favour of the petitioners. He has therefore submitted that the petitions are without any substance and deserve to be dismissed. However, he has also drawn attention of this Court towards the order passed by the Division Bench in M.P. No.1282/2023 (Smt. Lavanya Chandanlal Vs. Union of India and Others) decided vide order dated 19.04.2023 wherein the Division Bench has refused to grant any interim protection in favour of the petitioner therein and, therefore, according to him, in the present case also no case of any interim protection is made out in favour of the petitioners. Learned counsel for the respondents by filing an affidavit tried to justify the transfer of the petitioners saying that it is made in accordance with the provisions of the transfer guidelines. In the affidavit, it is stated by the respondents that the order passed by the Tribunal not granting any interim protection is perfect and the same does not call for any interference. In support of his contentions, he has placed reliance upon several Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:28:21 PM 46 judgments of Supreme Court wherein it is observed that the transfer is an incidence of service and interference in the same exercising writ jurisdiction is improper.

8. Considering the submissions made by learned counsel for the parties and on perusal of record, we are of the opinion that the Tribunal while deciding the Original Applications, in very specific words has criticized the order passed by the respondent/authority deciding the representations in pursuance to the direction issued by the High Court in M.P. No.1262 of 2023 along with other connected petitions wherein the Division Bench of the High Court maintained the interim protection granted in favour of the petitioners by the Tribunal till 10.04.2023. The Tribunal has criticized the order of the respondent/authority and specifically held that the order cannot be said to be a legal and valid order and as such, remitted the matter for deciding the representations afresh by a reasoned order that too in pursuance to the direction of the High Court. However, we failed to understand as to why the Tribunal was not inclined to grant any interim protection to the petitioners.

9. However, if any direction is issued to the authority for deciding the representations by the Division Bench specifying the manner in which the representations were to be decided and ignoring the said fact, any order is passed by the authority, the same cannot be said to be proper and if the Tribunal has observed so then the Tribunal ought to have granted interim protection because issuing direction to the authority to decide the representations is not an empty formality. The authority must consider that the order passed by the Court has to be complied with in true perspective.

10. That apart, considering the fact that the Division Bench on Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:28:21 PM 47 25.05.2023 directed the respondents to file an affidavit showing as to whether newly recruited 6414 Primary Teachers will or will not be deployed to the schools where deficiency of faculties exists, in the affidavit we do not find any such statement of the authority specifying therein that whether newly recruited Primary Teachers would be deployed in a school which are short from faculties. Thus, we can easily infer that the respondent/authority either not able to follow the directions issued by the Court or they are deliberately not following the same. Even otherwise, none of the Courts has observed anything on the merits of the case but they have protected the right of the employee to make a representation against the order of transfer and if that right is vested with the employee, it is obligatory for the authority to consider the representations and decide the same by a reasoned order. If the authority is of the opinion that the session is going to be started from 1st of July and till then petitioners shall not be compelled to join at the transferred place as has been submitted by the counsel for the respondents, we are surprised as to what prevented them to decide the representations in a proper manner prior to opening of the session.

11. In view of the aforesaid, we are disposing of the petitions with the observation that direction issued by the Tribunal in its order dated 18.05.2023 be complied with by the respondent/authority in letter and spirit and the interim order of the Tribunal maintained by the Division Bench in M.P. No. 1282 of 2023 and other connected petitions in favour of the petitioners till 10.04.2023 shall be in force until their representations are decided.

12. With the aforesaid observations, all the petitions stand disposed of.

13. It is made clear that this Court has not expressed any opinion on the merits of the case.

Signature Not Verified Signed by: DEVASHISH MISHRA Signing time: 6/12/2023 5:28:21 PM 48

14. Pending interlocutory applications, if any, stand disposed of.

Certified copy as per rules.

                              (SANJAY DWIVEDI)                                 (ACHAL KUMAR PALIWAL)
                                   V. JUDGE                                           V. JUDGE
                          Devashish




Signature Not Verified
Signed by: DEVASHISH
MISHRA
Signing time: 6/12/2023
5:28:21 PM