Section 36(2) in Kashmir and Jammu Universities Act, 1969
(2)[ The quorum of the Selection Committee for appointment of teacher under clause (a) of sub-section (1) shall be four including atleast two external experts. In respect of the selection to the posts referred to in clauses (b) and (c) of said sub-section (1), the majority of members shall form the quorum.] [Sub-section (2) substituted by Act XV of 2000, s. 2, w.e.f. 5-9-2000.]
