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Union of India - Section

Section 1713 in Textiles (Consumer Protection) Regulation, 1988

1713.

Noti. No. CER (18)/88-CLB, dated 7th March, 1988. - In exercise of the powers conferred on me by Clause 17 of the Textiles (Control) Order, 1986, I (Textile Commissioner), hereby issue the following Notification:-