Delhi High Court - Orders
Ranjib Biswal vs M/S Sachin Jain (Huf) & Ors on 29 October, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 564/2025, I.A. 20491/2025, I.A. 23781/2025 and I.A.
26692/2025
RANJIB BISWAL .....Plaintiff
Through: Ms. Pooja Mehra Saigal, Sr.
Advocate, Mr. Tanvir Ahmed Mir, Sr.
Advocate with Mr. Laksh, Ms. Diksha and
Mr. Imran, Advocates.
versus
M/S SACHIN JAIN (HUF) & ORS. .....Defendants
Through: Mr.Shivam Jangra and Ms.Shreya
Pal, Advocates for D-2.
Mr. Manoj Kumar, Dak Rider, SR (I)
Defence Colony, Lajpat Nagar-III.
Ajeet Singh, MTS SR (V) Mehrauli.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 29.10.2025
1. Learned counsel appearing on behalf of defendant no.2 fairly submits that he would also make an endeavour to resolve the dispute(s) amicably, as some of the other parties are already attempting for mediation and the mediation proceedings are now stated to be fixed for 04.11.2025.
2. Under the aforesaid circumstances, hearing of this case stands adjourned beyond the date fixed before the mediation centre.
3. List this matter on 05.02.2026.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:24:59
4. The parties shall be at liberty to bring on record their respective application(s)/ reply/ rejoinder, if any, before the next date of hearing.
5. In the meantime, interim order shall remain in force.
6. Liberty is also granted to the parties to make a request for preponement of date of hearing, in case so necessitated.
PURUSHAINDRA KUMAR KAURAV, J OCTOBER 29, 2025 Nc/ sph This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2025 at 23:24:59