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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3)(vi) in Rajasthan Minor Mineral Concession Rules, 2017

(vi)The licencee shall confine workings within the limits of the plot or area allotted to him. In case the licencee is found working outside the boundary of his allotted plot or area, the licence may be cancelled by the Mining Engineer or Assistant Mining Engineer concerned: