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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(9) in Assam Panchayat Act, 1994

(9)Animal Husbandry and Dairying. - (i) establishment of veterinary hospitals and dispensaries;
(ii)setting up of mobile diagnostic and clinical laboratories;
(iii)breeding farms for cows and pigs;
(iv)poultry frames, duck farms and goat farms;
(v)common cold storage facilities for dairying, poultry and fishery products;
(vi)fodder development programmes;
(vii)promotion of diary farming, poultry and piggery;
(viii)prevention of epidemics and contagious diseases.