State Consumer Disputes Redressal Commission
Punjab State Electricity Board, ... vs 1. Kulwinder Kaur Widow Of Late Shri. ... on 27 August, 2012
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB,
DAKSHIN MARG, SECTOR 37-A, CHANDIGARH.
First Appeal No. 1494 of 2008
Date of institution : 29.12.2008
Date of decision : 27.08.2012
Punjab State Electricity Board, through its Executive
Engineer, Pachmi Mandal, Maqsudan, Jalandhar
.....Appellant/O.P. No. 2
Versus
1.Kulwinder Kaur widow of Late Shri. Iqbal Singh resident of 134, Punjabi Bhag, P.O. Noorpur, Pathankot Road, Jalandhar.
2. Life Insurance Corporation of India, Unit-IV, Jeevan Parkash Building, Model Town Road, Jalandhar.
.....Respondent/complainants First Appeal against the order dated 6.7.2007 passed by the District Consumer Disputes Redressal Forum, Jalandhar Before:-
Sardar. Jagroop Singh Mahal, Presiding Judicial Member Sardar. Jasbir Singh Gill, Advocate Sh. Vinod Kumar Gupta, Member Present:-
For the appellant : Mr. G.S. Kanwar, Advocate For respondent No. 1 : Sh. Vakeel Khosa, Advocate for Sh. K.S. Dhillon, Advocate For respondent No. 2 : Sh. B.J. Singh, Advocate JAGROOP SINGH MAHAL, PRESIDING JUDICIAL MEMBER:-
For orders, see First Appeal No.1153 of 2007 (Kulwinder Kaur Vs. Life insurance Corporation of India and another) First Appeal No.1494 of 2008 2 Copies of the orders be supplied to the parties free of costs.
(JAGROOP SINGH MAHAL) PRESIDING JUDICIAL MEMBER (JASBIR SINGH GILL) MEMBER August 27, 2012. (VINOD KUMAR GUPTA) Rupinder MEMBER