Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(3)(vi) in Bombay Metropolitan Region Development Authority Act, 1974

(vi)institution, conduct and withdrawal of any legal proceedings on behalf of the Authority;