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Delhi High Court - Orders

The File Is Duly Bookmarked Divyansh ... vs Divyansh Infrastructure Pvt Ltd. ... on 25 September, 2023

                                $~6
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         C.O. (COMM.IPD-TM) 514/2022
                                          The file is duly bookmarked
                                          DIVYANSH REALTORS PVT LTD. A-76 KANTI
                                          NAGAR, NEAR HERO HONDA SHOWROOM,
                                          DELHI-110051
                                                                           ..... Petitioner
                                                       Through: None
                                                       versus
                                          DIVYANSH INFRASTRUCTURE PVT LTD. 18/63,
                                          GEETA COLONY, DELHI
                                                                        ..... Respondent
                                                       Through: None
                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                       ORDER

% 25.09.2023 The pleadings were already complete before the IPAB.

The petitioner as well as its counsel were duly served, but they have not appeared till date (refer: order dated 03.02.2023). The petitioner has also not removed the initial deficiencies pointed out by the registry. However in the interest of justice, the petitioner shall have one more last opportunity to do the needful in this regard.

The court notice was never issued to the respondent. Accordingly issue fresh court notice(s) to respondent; its counsel and its registered Trademark-agent, returnable for 07.12.2023.

SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) SEPTEMBER 25, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 00:04:34