Supreme Court - Daily Orders
Commissioner Of Income Tax (C) - I vs Suresh Nanda on 17 July, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
ITEM NO.67 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35772-35773/2015
(Arising out of impugned final judgment and order dated 27-05-2015
in ITA No. 722 and 723/2014 passed by the High Court of Delhi at
New Delhi)
COMMISSIONER OF INCOME TAX (C) - I Petitioner(s)
VERSUS
SURESH NANDA Respondent(s)
WITH
SLP(C) No. 12415/2017 (XIV)
SLP(C) No. 35774/2015 (XIV)
(INTERLOCUTARY APPLICATION and CONDONATION OF DELAY IN FILING and
EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 17-07-2017 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. S. Ganesh, Sr. Adv.
Mr. Ajay Wadhwa, Adv.
Mr. Sandeep Kapur, Adv.
Mr. Vivek Suri, Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Let these special leave petitions be listed along with SLP (C) No. 11147 of 2014 on 4.8.2017.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2017.07.18 16:10:25 IST Reason: (Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master