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Supreme Court - Daily Orders

Commissioner Of Income Tax (C) - I vs Suresh Nanda on 17 July, 2017

Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar

      ITEM NO.67                              COURT NO.2               SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C) No(s). 35772-35773/2015

      (Arising out of impugned final judgment and order dated 27-05-2015
      in ITA No. 722 and 723/2014 passed by the High Court of Delhi at
      New Delhi)

      COMMISSIONER OF INCOME TAX (C) - I                                Petitioner(s)

                                                     VERSUS

      SURESH NANDA                                                      Respondent(s)

      WITH

      SLP(C) No. 12415/2017 (XIV)

      SLP(C) No. 35774/2015 (XIV)

      (INTERLOCUTARY APPLICATION and CONDONATION OF DELAY IN FILING and
      EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

      Date : 17-07-2017 These petitions were called on for hearing today.

      CORAM :                HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR


      For Petitioner(s)                Mr.   S. Ganesh, Sr. Adv.
                                       Mr.   Ajay Wadhwa, Adv.
                                       Mr.   Sandeep Kapur, Adv.
                                       Mr.   Vivek Suri, Adv.
                                       Ms.   Anil Katiyar, AOR

      For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                     O R D E R

Let these special leave petitions be listed along with SLP (C) No. 11147 of 2014 on 4.8.2017.

Signature Not Verified

Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2017.07.18
16:10:25 IST
Reason:                  (Gulshan Kumar Arora)                           (H.S. Parasher)
                             Court Master                                 Court Master