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State of Rajasthan - Section

Section 38 in The Nathdwara Temple Act, 1959

38. Repeal and Savings.

- The Nathdwara Temple Ordinance, 1959 (Rajasthan Ordinance No. 2 of 1959), is hereby repealed but such repeal shall not affect anything done, action taken or order or appointment made thereunder and the thing so done, action so taken or order or appointment so made shall be deemed to have been done, taken or made under the corresponding provision of this Act.