Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Uttar Pradesh - Subsection

Section 86(g) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(g)a receipt for such processing fee, as the Commission may require;