Section 73(1)(c) in The U.P. Water Supply and Sewerage Act, 1975

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Uttar Pradesh - Subsection

Section 73(1)(c) in The U.P. Water Supply and Sewerage Act, 1975

(c)unlawfully obstruct the flow of or flush, draw off, or divert, or take water from any waterworks belonging to the Nigam or a Jal Sansthan or any water course by which any such water is supplied; or

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State of Uttar Pradesh - Subsection

Section 73(1)(c) in The U.P. Water Supply and Sewerage Act, 1975