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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Tamilnadu - Subsection

Section 131(1)(c) in Tamil Nadu Panchayats Act, 1994

(c)work a quarry in or remove stone, earth or other material from any place within twenty metres of a public road or of other immovable property vesting in or belonging to a Village Panchayat or Panchayat Union Council, provided that nothing in this clause shall be deemed to apply to any work which, in the opinion of the Inspector, is done in connection with a bona fide agricultural operation;