Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(6) in The Legal Metrology (Approval of Models) Rules, 2011 (6)The Central Government and the recognized laboratory shall not be responsible for any loss or damage that the model may sustain the course of examination and testing.
