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[Cites 0, Cited by 1] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(a) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(a)include any agricultural produce in, or exclude any agricultural produce from, the list of agricultural produce specified in the notification under section 6;