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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(h) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional Courses in Planning and Architecture (B. Arch. B. Plng, and related courses) Rules, 2004

(h)Once a candidate secures an admission to a particular College/ Institution based on his/her option no more claim for admission into other Colleges, to any other kind of 'seat or any other course, be entertained except as provided by the convener of Admissions.