Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(3)(h) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012

(h)Five non-official members representing the Document Writers, Scribes and Stamp Vendors nominated by the Government, of whom one person shall be a woman.