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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Himachal Pradesh - Subsection

Section 96(5) in The Himachal Pradesh Panchayati Raj Act, 1994

(5)The Agriculture and Industry Committee shall perform function relating to -
(a)agriculture production, animal husbandry, co-operation, contour bunding and reclamation;
(b)village and cottage industries;
(c)promotion of industrial development of the district.