Gujarat High Court
Rahulraj Mall Co Operative Service ... vs Dakshin Gujarat Vij Co Ltd (Dgvcl) on 1 July, 2021
Author: Ashutosh J. Shastri
Bench: Ashutosh J. Shastri
C/SCA/7312/2021 ORDER DATED: 01/07/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 7312 of 2021
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RAHULRAJ MALL CO OPERATIVE SERVICE SOCIETY LIMITED
Versus
DAKSHIN GUJARAT VIJ CO LTD (DGVCL)
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Appearance:
MAYANK K TRIVEDI(7906) for the Petitioner(s) No. 1,2
MR KK TRIVEDI(934) for the Petitioner(s) No. 1,2
NOTICE NOT RECD BACK(3) for the Respondent(s) No. 1,2,3
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CORAM:HONOURABLE MR. JUSTICE ASHUTOSH J. SHASTRI
Date : 01/07/2021
ORAL ORDER
When the matter is taken up for hearing, learned advocate Mr. K. K. Trivedi for the petitioners has submitted that according to his instructions, learned advocate Ms. Lilu Bhaya is appearing on behalf of the respondent Electricity Company, but since her name has not been reflected, the matter may be posted after some time. Considering the aforesaid submission, list the matter on 27.07.2021.
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