Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 7 in The Delhi Minimum Wages Rules, 1950 7. Eligibility for renomination of the members of the Committee, Advisory Committee and the Board. - An outgoing member shall be eligible for renomination for tie membership of the Committee or Board of which he was a member.
