Madhya Pradesh High Court
Vinod Kumar Rai vs Rajesh Kumar Jaiswal on 16 October, 2014
Misc. Appeal No.1663/2014
16.10.2014
Ms. Aparna Singh, learned counsel for the
appellant.
Heard on the question of admission.
Admit.
Issue notice on merits of this appeal to the
respondents on payment of process fee within
seven days by registered AD and ordinary mode both.
Be posted for final hearing in due course.
(K.K. Trivedi) Judge shukla