Supreme Court - Daily Orders
Pooja Rani vs K. Tulasi Ram Naik on 24 November, 2022
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.802 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).2675/2022
POOJA RANI Petitioner(s)
VERSUS
K. TULASI RAM NAIK Respondent(s)
Date : 24-11-2022 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Ms. Shoba Ramamoorthy, AOR (mentioned by)
Ms. Ritika Rao, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Upon being mentioned, taken on board.
2 Issue notice, returnable on 16 January 2023.
3 Pending further orders, there shall be a stay of further proceedings in Divorce
Petition, being FCOP No 113 of 2022, titled “K Tulasi Ram Naik v Pooja Rani” pending before the Family Court, Anantapur at Andhra Pradesh.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2022.11.24
17:15:58 IST
Reason: