Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Maharashtra - Subsection Section 140(7) in The Maharashtra Village Panchayats Act, 1959 (7)[* * *] [Sub-section (7) was deleted by Maharashtra 5 of 1962, Section 286, Tenth Schedule.]
