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[Cites 0, Cited by 1] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(1) in Delhi Entertainments and Betting Tax Act, 1996

(1)The Government may, by notification, delegate all or any of its powers under this Act, except those under sections 3, 6, 7 and 45 to any person or authority ordinate to it.