Section 2(d) in Tamil Nadu Agricultural Service Co-Operative Societies (Appointment of Special Officers) Act, 1986
(d)"Co-operative Societies Act" means the Tamil Nadu Co-operative Societies Act, 1961 (Tamil Nadu Act 53 of 1961) [***] [This Act was repealed and re-enacted as the Tamil Nadu Co-operative Societies Act, 2 983 (Tamil Nadu Act 30 of 1983).];
