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[Cites 0, Cited by 0] [Section 378] [Entire Act]

State of Jharkhand - Subsection

Section 378(1) in Jharkhand Municipal Act, 2011

(1)The municipality shall take necessary steps for -
(a)promotion of urban forestry,
(b)creation of public parks and gardens, and planting of trees,
(c)provision of parks and playgrounds for children and youth,
(d)provision of street-side gardens,
(e)encouragement of nurseries, and
(f)organization of flower shows.