Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(i) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 (i)the Government hospitals or hospitals funded fully or partially by the Government shall provide beds for all senior citizens as far as possible;
