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State of Madhya Pradesh - Section

Section 14 in The M.P. Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969

14. Delegation of powers.

- The State Government may, by order, delegate any of its powers or functions under this Act or the rules made thereunder to any officer or authority not below the rank of an Assistant Conservator of Forests who shall exercise or perform the same, subject to such conditions and restrictions as the State Government may specify in the order.