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[Cites 0, Cited by 0] [Section 32A(6)] [Section 32A] [Entire Act]

State of Maharashtra - Subsection

Section 32A(6)(i) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(i)that such books of accounts, other documents, articles, registers or things found in the possession or control of any person in the course of search, belong to such person;