Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 9 in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939 9. [* * *] [Section 9, Omitted by U.P. Act 14 of 1984, vide Section 3.]
