Section 69 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
69. Cheques.
- The executive authority of the Board or the market committee, as the case may be, shall be the custodian of the cheque books. On transfer of the concerned executive authority, a note shall be recorded in the cash book and the signature of both the relieved and relieving officers indicating the number of unused cheques and cheque books handed over and received by them respectively.
