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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in U.P. State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975

(c)"University" means the University of Allahabad, Lucknow, Agra, Gorakhpur, Kanpur, Meerut, Kumaun, Garhwal, [Awadh, Rohilkhand or Bundelkand] [Substituted by Notification No. 1791/XV-10-77, dated 15.4.1977.], the Kashi Vidyapith or the Sampurnanand Sanskrit Vishvavidyalaya;