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State of Rajasthan - Section

Section 16 in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974

16. [ Facilities for medical treatment. [Substituted by Vide Notification dated 21.12.2002.]

- A member shall be entitled to such facilities for medical treatment as are provided under the All India Services (Medical Attendance) Rules, 1954 as amended from time to time.]