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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2)(g) in The Bihar Apartment Ownership Act, 2006

(g)prepare and maintain a list of Apartments with their numbers already taken or agreed to be taken, and the names and addresses of the parties, and the price charged or agreed to be charged therefor, and the terms and conditions, if any, on which the Apartments are taken or agreed to be taken;