Section 2(29) in The Greater Noida Industrial Development Area Building Regulations, 1992
(29)"External walls with its geometrical variations" means an out wall of a building not being a party wall even though adjoining to a wall of another building and also means abutting on an interior open spaces of any building.[(29-a) "Farm House" means a plot of land including construction thereon in the area designated for agricultural use by the Authority; [Substituted by Greater Noida (Amendment) Regulations, 2000, Reg. 2 (c).](29-b) "Farm shed" shall include permanent or temporary structures erected in the plot used for farm house.]
