Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Section 10E] [Entire Act] Union of India - Subsection Section 10E(6) in The Companies Act, 1956 (6)Subject to the foregoing provisions of this section, the Company Law Board shall have power to regulate its own procedure.] [Substituted by Act 31 of 1988, Section 4, for sub-Sections (5) and (6) (w.e.f. 31.5.1991). ]
