Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 7 in The Explosives Rules, 2008 7. Control over manufacture, import, export, transport, possession for sale or use of explosives .-No person shall manufacture, import, export, transport, possess for sale or use an explosive except as authorised or licensed under these rules.
