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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(2) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(2)Promotions shall be made by selection on the basis of merit and suitability in all respects and a member of the Service shall not have any claim to such promotion as a matter of right or mere seniority.