Section 115D(1)(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

[Cites 0, Cited by 0] [Section 115D(1)] [Section 115D] [Entire Act]

(c)on the report of the local authority concerned or its official referred to in the proviso to sub-rule (5) of Rule 115-C;

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