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[Cites 0, Cited by 0] [Section 360] [Entire Act]

State of Uttar Pradesh - Subsection

Section 360(e) in Rules under the United Provinces Excise Act, 1910

(e)A licensee taken into partnership in his excise business any person in a manner other than that prescribed under clause (a) supra shall render himself liable to the cancellation of his licence and' forfeiture of his security money.